Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(h) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.) (h)[ "cattle" includes bull, bullock, buffalo, cow or young ones of each of them of both sexes ; [Clauses (h) and (i) inserted by Act No. XI of 1959.]
