Section 194 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
194. Rest shelters.
- The employer shall ensure at a construction site of a building or other construction work that,-(a)where building workers employed in a compressed air environment in a tunneling work are required to remain at the work site for one hour or more after decompression from pressure exceeding one bar, adequate and suitable facilities are provided for such building workers to rest;(b)every man-lock, medical-lock and any other facility-inside these locks at an excavation or a tunneling work are maintained in a clean state and in good repairs;(c)a first-aid room is provided and is readily available at a construction site of a tunneling work;(d)each man-lock attendant station is provided with a first aid box at a construction site of a tunneling work.
