Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 111 in Reductions and Remissions (Andhra Pradesh) 111. Remits in full the stamp duty chargeable on transfer deeds in respect of the 4 1/2 per cent. Defence Deposit Certificates. (G.O. 1920, Rev., Dated 10-12- 1962).
