Supreme Court - Daily Orders
Southern Transport Company vs Secretary To Government on 14 August, 2018
ITEM NO.60 REGISTRAR COURT. 2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. MANOJ JAIN
Petition(s) for Special Leave to Appeal (C) No(s). 11541/2018
SOUTHERN TRANSPORT COMPANY Petitioner(s)
VERSUS
SECRETARY TO GOVERNMENT & ORS. Respondent(s)
WITH
SLP(C) No. 13218-13220/2018 (XI-A)
Date : 14-08-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. K. Rajeev, AOR
For Respondent(s) Mms.Nayantara Roy,Adv.
Mr. C. K. Sasi, AOR
Mr.M.S.Vishnu Sankar,Adv.
Ms. Usha Nandini. V, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No.11541/2018
Respondent Nos.1-7 are granted four weeks’ time, to file counter affidavit.
Service is complete qua respondent Nos.8 & 9 but no one has entered appearance on their behalf.
SLP(C) No. 13218-13220/2018 Signature Not Verified Respondent Nos.1,2,5 & 6 are granted four weeks’ time, to file Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.08.16 10:09:47 IST Reason: counter affidavit.
……...2 ITEM NO.60 -2- Await return of service of notice already issued to the respondent Nos.3,7,9 & 14.
Service is complete upon the other respondents but no one has entered appearance on their behalf.
List the matter again on 03.10.2018.
MANOJ JAIN Registrar SB