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Supreme Court - Daily Orders

Southern Transport Company vs Secretary To Government on 14 August, 2018

      ITEM NO.60                           REGISTRAR COURT. 2                    SECTION XI-A

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. MANOJ JAIN

      Petition(s) for Special Leave to Appeal (C)                       No(s).   11541/2018

      SOUTHERN TRANSPORT COMPANY                                              Petitioner(s)

                                                        VERSUS

      SECRETARY TO GOVERNMENT & ORS.                                          Respondent(s)


      WITH
      SLP(C) No. 13218-13220/2018 (XI-A)


      Date : 14-08-2018 This petition was called on for hearing today.



      For Petitioner(s)
                                          Mr. K. Rajeev, AOR

      For Respondent(s)                   Mms.Nayantara Roy,Adv.
                                          Mr. C. K. Sasi, AOR

                                          Mr.M.S.Vishnu Sankar,Adv.
                                          Ms. Usha Nandini. V, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R
SLP(C) No.11541/2018

Respondent Nos.1-7 are granted four weeks’ time, to file counter affidavit.

Service is complete qua respondent Nos.8 & 9 but no one has entered appearance on their behalf.

SLP(C) No. 13218-13220/2018 Signature Not Verified Respondent Nos.1,2,5 & 6 are granted four weeks’ time, to file Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.08.16 10:09:47 IST Reason: counter affidavit.

……...2 ITEM NO.60 -2- Await return of service of notice already issued to the respondent Nos.3,7,9 & 14.

Service is complete upon the other respondents but no one has entered appearance on their behalf.

List the matter again on 03.10.2018.

MANOJ JAIN Registrar SB