Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 39 in Andhra Pradesh Water, Land and Trees Act, 2002 39. Overriding effect. - The provisions of this Act shall have effect not with standing anything to the contrary contained in any other law for the time being in force.
