Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Chattisgarh - Subsection Section 15(5) in The Chhattisgarh Transit (Forest Produce) Rules, 2001 (5)A certificate of registration showing the device, shall be given by the Divisional Forest Officer to each person registering his mark.
