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State of Rajasthan - Section

Section 4 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

4. Use of equipment, software, etc. in enrolment.

(1)The enrolling agencies shall use only the online software facility provided or authorised by the Authority for enrolment purposes.
(2)The enrolment or update software shall have such security features as may be specified by the Authority.
(3)All equipment used in enrolment, such as computers, printers and other accessories shall be as per the specifications issued by the Authority for this purpose.