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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(1) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(1)The University shall have all or any of the following Faculties, namely :-
(i)Arts;
(ii)Social Science;
(iii)Science;
(iv)Law;
(v)Education;
(vi)Engineering;
(vii)Medicine;
(viii)Ayurved;
(ix)Commerce;
(x)Such other facilities as may be prescribed by the Statutes.