Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 29 in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003 29. Prohibition regarding employment of children below fourteen years of age. - No employee shall employ to work any child below the age of fourteen years.
