Madhya Pradesh High Court
Arun Kumar Naidu vs Security Printing And Minting ... on 13 March, 2026
1 WP-42815-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 42815 of 2025
(ARUN KUMAR NAIDU Vs SECURITY PRINTING AND MINTING CORPORATION INDIA LIMITED AND
OTHERS AND OTHERS )
Dated : 13-03-2026
Shri Praveen Bawse - Advocate for the petitioner
Shri Koustubh Pathak - Advocate for the respondent No.3.
Let reply be filed within four weeks. List the matter after four weeks.
I.R. to continue, if any.
(JAI KUMAR PILLAI) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 13-03-2026 17:17:40