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State of Chattisgarh - Section

Section 173 in The Chhattisgarh Motor Vehicles Rules, 1994

173. Carburettors.

- In every public service vehicle any carburettors and apparatus associated therewith shall be so placed and shielded that no fuel leaking therefrom shall fall on any part of fitting that is capable of igniting it on into any receptacle where it might accumulate.