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Gujarat High Court

Accurate Thermal Spray Pvt. Ltd vs Skf Technologies -India- Private ... on 12 December, 2014

Author: Akil Kureshi

Bench: Akil Kureshi

            O/IAAP/57/2014                                   ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             PETN. UNDER ARBITRATION ACT NO. 57 of 2014

================================================================
            ACCURATE THERMAL SPRAY PVT. LTD....Petitioner(s)
                               Versus
        SKF TECHNOLOGIES -INDIA- PRIVATE LIMITED....Respondent(s)
================================================================
Appearance:
JANAK S RAJPUROHIT, ADVOCATE for the Petitioner(s) No. 1
SINGHI & CO, ADVOCATE for the Respondent(s) No. 1
================================================================

           CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI

                              Date : 12/12/2014


                               ORAL ORDER

  The petitioner seeks appointment of an arbitrator to resolve  the   disputes   arising   between   the   parties   out   of   an   agreement  dated   17.10.2008.   Such   request   is   not   opposed   by   the  respondent.   By  consensus,   I request  Shri  C.K.Thakker,   retired  Judge of Supreme Court, to resolve the disputes arising between  the petitioner and the respondent out of the said agreement.

  Arbitration Petition is disposed of.

(AKIL KURESHI, J.) raghu Page 1 of 1