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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1)(xxiv) in The Baba Farid University of Health Sciences Act, 1998

(xxiv)two members from amongst the individuals or organisations, who have made donation to the University or its affiliated colleges or hospitals of an amount of not less than ten lakh rupees or more either in cash or kind, for a period of two years.