Section 9 in Tamil Nadu Panchayats (Lease and Licensing of Fishery Rights In Water Sources Vested and Regulated by Village Panchayats and Panchayat Union Councils) Rules, 1999
9. Conditions and form of licence.
- The licence shall be in the form appended to these rules. The conditions of the licence shall be as specified in the said form in Appendix-II.
