Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 15] [Entire Act] State of Puducherry - Subsection Section 15(1) in Puducherry School Education Act, 1987 (1)The Government may grant aid to recognised schools such sums of money and for such purposes as may be prescribed.
