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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(8) in Pondicherry Excise Act, 1970

(8)"Excise duty" and "countervailing duty" means any such excise duty or countervailing duty as the case may be, as is mentioned in entry 51 of list II of Seventh Schedule to the Constitution;