Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(2) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004 (2)The minimum age of the person to be considered for appointment as Electricity Ombudsman shall be 58 years.
