Delhi High Court - Orders
Renu Promoters Pvt. Ltd vs Govind Radhe Real Estate Private ... on 1 November, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 70/2020
RENU PROMOTERS PVT. LTD. .... Plaintiff
Through: Mr.Akhil Sachar, Adv.(through V.C.).
versus
GOVIND RADHE REAL ESTATE PRIVATE LIMITED & ORS.
..... Defendant
Through: Mr.Ashwin Vaish, Adv. (through
V.C.).
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 01.11.2023 I.A. 715/2023 -O-37, R-3(5)
1. Learned counsel for the defendants submits that he does not wish to file any rejoinder. Pleadings in the application are, therefore, treated as complete.
2. Learned counsel for the defendant who has joined the Court proceedings through video conferencing submits that he would like to make submissions physically and therefore seeks an adjournment.
3. At request, list on 29.01.2024.
I.A. 21181/2022 -O-37,R-3(4)
4. In view of order passed hereinabove, the present application is rendered infructuous and is accordingly disposed of.
REKHA PALLI, J NOVEMBER 1, 2023 al This is a digitally signed order.
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