Section 1(3) in The Payment Of Wages (Mines) Rules, 1956
(3)They extend to the whole of India [* * *] [ Omitted by G.S.R. 360, dated 20.2.1976 (w.e.f. 6.3.1976).].[1-A. [Inserted by S.O. 1795, dated 30.5.1962. ]The provisions of these rules shall apply in relation to oil fields as they apply in relation to mines.]
