Calcutta High Court (Appellete Side)
Batliboi Environmental Engineering ... vs Eastern Metec Pvt. Ltd. Bharat Soni on 28 January, 2026
28.01.2026
Ct. No. 30
S.L. No. 37
SM
CO 3320 of 2022
Batliboi Environmental Engineering Ltd.
Versus
Eastern Metec Pvt. Ltd. Bharat Soni
Mr. U.S. Menon
Mr. Abhirup Chakraborty
Mr. Tuhin Ganguly
.......for the petitioner/plaintiff
Ms. Debjani Sengupta (V/C)
Mr. Subhankar Nag
Mr. Soumya Ray
Ms. Anwesha Saha
Ms. Vaswati Banerjee
Mr. Pramit Panda
......for the respondent
1. Both parties are filed their written notes.
2. Heard the learned counsels for the parties in full.
3. Matter is made CAV.
[Shampa Dutt (Paul). J]