Section 13(1)(a) in U.P. Zila Panchayats (Settlement of Dispute Relating to Membership) Rules, 1994

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(a)If the petition is found to be frivolous, the Judge shall dismiss the petition and award costs at his discretion.

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