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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(1)(d) in Kashmir and Jammu Universities Act, 1969

(d)to formulate, modify or revise, subject to control of the Syndicate and the University Council schemes for the constitution of faculties and for the assignment of subjects to the faculties ;