Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 4 in The Sugar Cess Act, 1982 4. Crediting proceeds of duty to Consolidated Fund of India.- The proceeds of the duty of excise levied under section 3 shall be credited to the Consolidated Fund of India.
