Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 10 in Special Development Regulations for the Hyderabad Outer Ring Road Growth Corridor (ORR-GC), 2007 10. Development in Gramakantam/ Abaadi areas shall follow the Building Rules issued in G.O.Ms.No. 86 MA dated 3-3-2006.
