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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(23) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

(23)"Protection System" means the equipment by which abnormal conditions in the grid are detected and fault clearance, actuating signals or indications a*e initiated without the intervention by the operator;