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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(aaaa) in The C.G. Foreign Liquor Rules, 1996

(aaaa)[omitted] [Omitted by Notification No. (27)-B-1-25-2000-CTD-V, dated 31-3-2000.]