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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(2) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(2)The Government shall inform the Sponsoring Body about its decision through a Letter of intent, or a Letter of Regret, or a Letter seeking additional clarifications.