Himachal Pradesh High Court
Subhash Chand vs Onkar Singh on 28 February, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Subhash Chand versus Onkar Singh .
Cr.MMO No.17 of 2021 28.02.2022 Present Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Vinod Thakur, Advocate, for the respondent.
Last opportunity of three weeks, as prayed for, is granted to the respondent to file reply, failing which, right to file the same shall stand closed. List thereafter.
(Sandeep Sharma) Judge 28th February, 2022 (shankar) ::: Downloaded on - 28/02/2022 20:13:53 :::CIS