Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10H(2)] [Section 10H] [Entire Act]

State of Assam - Subsection

Section 10H(2)(b) in Assam Khadi and Village Industries Board Act, 1955

(b)all members, shall vacate office as members of the Board; and