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State of Uttarakhand - Section

Section 6 in Uttarakhand Police (Amendment) Act, 2018

6. Amendment of Section 67.

- In Section 67 of title of the Principle Act, the title "Term of office and conditions of service of Chairperson and Members" shall be substituted by the title "Term of office and conditions of service of Chairperson and Members of the State and District Police Complaint Authority" respectively.