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[Cites 0, Cited by 0] [Section 80B(1)] [Section 80B] [Entire Act]

State of Punjab - Subsection

Section 80B(1)(i) in The Punjab Registration (Punjab Amendment) Act, 1994

(i)no demand of fee as aforesaid shall be made after the expiry of a period of three years from the date of registration of the document, and.