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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(XXXXIV) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XXXXIV)to exercise all powders of the University not otherwise provided for in this Act or the Statute and all other powers which are requisite to give effect to the provisions of this Act or the Statute;