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State of Tamilnadu - Section

Section 126 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

126.

Grants will ordinarily be withdrawn from a school if the Managers or any of the teachers employed by it take part in political agitation directed against the authority or Government or inculcate opinions tending to excite feelings of political disloyalty or disaffection among the pupils.Reg. Religious Instruction and HolidaysGrants shall be withheld from a school if the management denies opportunity to pupils to attend their own places of worship or to receive religious instructions in their own faiths out of school hours or if the Republic Day, the Independence Day and the Birthday of Gandhiji and any other day specified so ordered by Government are not observed as holidays in the school.Object for Which Aid May be Given