Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Andhra Pradesh - Section Section 138 in Andhra Pradesh Municipalities Act, 1965 138. Council to provide water for use. - The council shall so far as the funds at its disposal may admit, provide a sufficient supply of water fit for the use of the inhabitants.
