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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(4) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(4)All ordinances made by the Governing Council shall have effect from date as the Governing Council may specify and every ordinance so made shall be submitted, as soon as may be, to the Chancellor and the Senate for information.