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[Cites 0, Cited by 0] [Section 141B(3)] [Section 141B] [Entire Act]

Bombay Presidency - Subsection

Section 141B(3)(a) in The Bombay Provincial Municipal Corporations Act, 1949

(a)in respect of residential buildings, be less than ten rupees per square metre of carpet area and more than forty rupees per square metre of carpet area, and