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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Veterinary Council Rules, 1997

(3)On such publication, the roll shall be the electoral roll of persons who elect the members of the State Council and shall be eligible to stand in the election in accordance with Clause (a) of Sub-section (1) of Section 32.