Section 2(1)(j) in The Orissa Minerals (Prevention of theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(j)"Illegal storage" means the storing of any mineral other than in accordance with the provisions of the Act and rules made thereunder;

Legal Document View