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State of Jharkhand - Section

Section 60 in Sakri Canals Irrigation Rules, 1952

60.

The Chief Engineer shall exercise a general control over the proceedings of all officers in charge of Irrigation and Revenue works of the Sakri Canals.The AppendixForm II[See Rule 3(2)]Application for a Kharif season lease.Mauza___________Parganas , Distributory____________________, (Aharno.__________)