Section 34(2) in The Chhattisgarh Stamp Rules, 1942

[Cites 0, Cited by 0] [Section 34] [Entire Act]

(2)The rate of discount per hundred at all the places in the State are as under :-

	Rates of discount per 100
In all district headquarter towns and headquarter towns of all sub-divisions	At all such places other than mentioned in column (2)
(1)	(2)	(3)
Non-judicial Stamps Hundi Stamps & Impressed Stamp papers	Rs. Paise 2.00	Rs. Paise 3.00"

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