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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(1) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(1)The occupier of a factory shall maintain in the prescribed form a register of all can-growers and suppliers of cane in each of the following areas, namely:-
(a)the area reserved for the factory under section 31; and
(b)any other area from which the factory may purchases cane.