Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(4) in Amity university Act, 2014 (4)Where a vacancy in the office of the Vice-Chancellor occurs and it cannot be conveniently and expeditiously filled sub-section (1) and if there is an emerge Governing Board, may appoint any suit may from time to time, extend the term one year.
