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Allahabad High Court

Narendra Bahadur Singh And 4 Ors. vs Deputy Dir. Of Consolidation Faizabad ... on 14 July, 2010

Court No. - 19

Case :- CONSOLIDATION No. - 731 of 2007

Petitioner :- Narendra Bahadur Singh And 4 Ors.
Respondent :- Deputy Dir. Of Consolidation Faizabad And 4 Ors.
Petitioner Counsel :- Vijay Bahadur Verma
Respondent Counsel :- C.S.C.,Y.K.Misra

Hon'ble S.C. Chaurasia,J.

Learned counsel for petitioners prays for and is granted two weeks further time to file rejoinder affidavit. No further time will be granted. List thereafter.

Interim order, if any, shall continue till the date of next listing. Order Date :- 14.7.2010 psd