Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 2 in Punjab Education Development Rules, 1999 2. Definition. [Section-2] - In these rules, unless the context otherwise requires. - (1) "Act" means the Punjab Education Development Act, 1998.
