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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(6)(c) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(c)The term of members of a Board shall be for one year from the date of appointment. In case of casual vacancy due to any reason, the Chairman, may fill up the vacancy for the remainder of the period.