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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Sikkim - Subsection

Section 76(1)(d) in Sikkim Panchayat Act, 1993

(d)Proceeds of collection of revenues in respect of schemes, projects and other properties undertaken or vested in the Zilla Panchayat by the Government at such rates as may be determined by the State Government;