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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3)(b) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

(b)the point of presence, which has been directed to transfer such documents and records, shall extend all necessary cooperation and support to the successor points of presence;