Indian Kanoon - Search engine for Indian Law

Punjab-Haryana High Court

Versatile Designers & Infrastructure ... vs Authorised Officer Uco Bank And Anr on 15 November, 2018

Author: Ajay Kumar Mittal

Bench: Ajay Kumar Mittal, Avneesh Jhingan

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                             CWP No. 21249 of 2018
                                             Date of decision: 15.11.2018

Versatile Designers & Infrastructure Private Limited and others


                                                             ......Petitioners

                    Vs.


Authorised Officer, UCO Bank and others

                                                             .....Respondents


CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
       HON'BLE MR. JUSTICE AVNEESH JHINGAN


Present:    None.


Ajay Kumar Mittal,J.

For orders, see CWP No. 19318 of 2018 (M/s Shree Shayam Cotex Private Limited and another Vs. State Bank of India and others.) (Ajay Kumar Mittal) Judge November 15, 2018 (Avneesh Jhingan) 'gs' Judge 1 of 1 ::: Downloaded on - 28-12-2018 23:06:42 :::