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State of Odisha - Section

Section 38 in The Orissa Survey and Settlement Rules, 1962

38. Measurement.

- Where a measurement or field enquiry is claimed, fees shall, be realised at the rate of [four rupees] [Substituted vide Orissa Gazette Extraordinary No. 1337/29.9.1992.] for every plot of land covered by such measurement or enquiry :Provided that the fees shall be calculated on the number of plots that are made after the said measurement or enquiry :[Provided further that no measurement fee shall be realised for measurement or field enquiry necessitated in any proceedings commenced otherwise than on an application.] [Inserted vide S.R.O. No. 197-dated 12.2.1976 O.G.E. No. 299 of 1976.]