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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Punjab - Subsection

Section 75(10) in The Punjab Goods and Services Tax Act, 2017

(10)The adjudication proceedings shall be deemed to be concluded, if the order is not issued within three years as provided for in subsection (10) of section 73 or within five years as provided for in sub-section (10) of section 74.